Section 95(2)(g) in The Motor Vehicles Act, 1988

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Union of India - Subsection

Section 95(2)(g) in The Motor Vehicles Act, 1988

(g)require a passenger to abstain from doing anything which is likely to obstruct or interfere with the working of the vehicle or to cause damage to any part of the vehicle or its equipment or to cause injury or discomfort to any other passenger;

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Union of India - Subsection

Section 95(2)(g) in The Motor Vehicles Act, 1988