Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(5)(b) in The Rajasthan Tax on Luxuries (Tobacco and its Products) Rules, 1994

(b)Shifting of place of business from..........to............with effect from.........;