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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(1) in Bihar Secretariat Service Rules, 2010

(1)There shall be a combined gradation list of Bihar Secretariat Service in accordance with section-5 of the Act, which will be prepared and maintained by cadre controlling authority in exercise of the powers conferred under proviso of subsection-1 of section-18 of the Act.