Jammu & Kashmir High Court
M/S Trb Infratech Pvt. Ltd vs < on 17 February, 2021
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S. No. 289
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
WP (C) No. 1861/2020
CM Nos. 6689/2021, &
6690/2020
M/s TRB Infratech Pvt. Ltd. ...Petitioner(s)
Through :- Mr. Parag Sharma, Advocate
v/s
<
Union Territory of J&K and others
't
.....Respondent (s)
Through :- None.
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
Adjourned at the request of learned counsel for the petitioner.
List on 23.02.2021.
(SANJEEV KUMAR) JUDGE JAMMU 17.02.2021 Shivalee