Andhra Pradesh High Court - Amravati
Kothapalli Geeta vs The State Of Ap on 17 February, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
W.P.No.33150 of 2023
PROCEEDING SHEET
Sl.
No DATE OFFICE
ORDER
NOTE 17.02.2025 NV, J List the matter after two (2) weeks finally. Interim order granted earlier by this Court in W.P.No.1226 of 2024 shall stand extended till the next date of hearing.
______ NV, J krk