Section 33B in The Bombay Secondary School Certificate Examination Act, 1948
33B. [ Board to cease to operate in certain areas. [Section 33B was inserted by the Bombay Secondary School Certificate Examination Board (Reconstitution) Order, 1959.]
- With effect from the 15th day of August 1959, the Board shall cease to function and operate in the areas transferred to the new State of Mysore and Rajasthan under sections 7 and 10 of the States Re-organisation Act, 1956.]
