Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 39 in Punjab Jail Manual 39. [ Inspector-General, a visitor of all Mental Hospitals. [See Appendix No. 1.] - Under the provisions of Section 28(2) of Act IV of 1912, the Inspector-General is ex- officio a visitor of all Mental Hospitals within the Province.]Section II
