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State of Sikkim - Section

Section 7 in Sikkim Fire Services Act, 1981

7. Duties of members of fire brigade.

- It shall be the duty of every member of the fire brigade to give effect promptly to the lawful commands of the Director or the officer-in-charge of a fire station or the officer in immediate charge of the fire brigade on the occasion and at the site of a fire and generally to discharge the duties imposed upon him by this Act or any others, rues or regulations made thereunder.