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[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 10 in The Rights of Persons with Disabilities Act, 2016

10. Reproductive rights.

(1)The appropriate Government shall ensure that persons with disabilities have access to appropriate information regarding reproductive and family planning.
(2)No person with disability shall be subject to any medical procedure which leads to infertility without his or her free and informed consent.