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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2) in The University of Bikaner Act, 2003

(2)Each faculty shall consist of the following:-
(a)Dean of the Faculty - Chairman;
(b)University Professors of-the subjects assigned to the Faculty;
(c)Chairmen of the Boards of Studies in the faculty;
(d)One Post-graduate College Principal and one Post-graduate Department Head in each subject of the faculty from affiliated colleges, nominated by the State Government;
(e)Two external experts nominated by the Academic Council.