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[Cites 0, Cited by 0] [Section 142B(3D)] [Section 142B] [Entire Act]

Union of India - Subsection

Section 142B(3D)(XXIV) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(XXIV)after section 144A, the following section shall be inserted with effect from the 1st day of April, 2021, namely:-