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State of Odisha - Section

Section 8 in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

8. Preparation of merit list.

- The Commission while drawing up the merit list shall arrange in order of the merit the names of the candidates who have qualified by such standard as the Commission may determine :Provided that in case of candidates belonging to Scheduled Castes and Scheduled Tribes the Commission may adopt such relaxed standard for preparation of the merit list as it may think fit having due regard to the maintenance of efficiency of administration.