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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(p) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(p)'Ground Water Security Plan' means a plan to be progressively based on available hydro-geological in formations and shall include such measures/interventions which are area specific and hydro-geologically feasible;