Supreme Court of India
Union Of India (Uoi) vs Koron Business Systems Ltd. on 18 February, 1997
Equivalent citations: 1997(93)ELT663(SC), (1998)9SCC179, AIR 2006 ALLAHABAD 1457, AIRONLINE 1997 SC 31, 1998 (9) SCC 179, (1997) 93 ELT 663, (2006) 64 ALL LR 706
Bench: S.P. Bharucha, S.B. Majmudar
ORDER
1. We have read the judgment and order under appeal. We are of the view that the High Court was right in holding that plates and black shields are not parts of photocopying machines. No interference being called for, the appeal is dismissed.
2. No order as to costs.