Gauhati High Court
Assam Institute Of Health Allied ... vs Kasturi Bharali And Ors on 7 April, 2025
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/5
GAHC010054402025
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1019/2025
ASSAM INSTITUTE OF HEALTH ALLIED SCIENCE
REPRESENTED BY ITS MANAGING DIRECTOR, MANASHI CHALIHA DEKA,
AGED ABOUT 48 YEARS, W/O JAYANTA DEKA, R/O VILL-MAZGAON, P.O.-
TEZPUR, DIST-SONITPUR, ASSAM, PIN-784001
VERSUS
KASTURI BHARALI AND ORS
THE DIRECTOR, EMPLOYMENT AND CRAFTSMAN TRAINING AND
MEMBER SECRETARY, ASSAM SKILL DEVELOPMENT INITIATIVE
SOCIETY, ASSAM, REHABARI, GUWAHATI-781008
2:MS. ARTI AHUJA
THE SECRETARY TO THE MINISTRY OF LABOUR AND EMPLOYMENT
DIRECTORATE GENERAL OF EMPLOYMENT AND TRAINING GOVT. OF
INDIA
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI-110001.
3:MR. ATUL KUMAR TIWARI
THE SECRETARY OF THE MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP
GOVT. OF INDIA
ROOM NO. 524
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI-110001.
4:B.KALYAN CHAKRAVARTHY
PRINCIPAL SECRETARY
SKILL EMPLOYMENT AND ENTREPRENEURSHIP DEPARTMENT
Page No.# 2/5
BLOCK D
1ST FLOOR
ASSAM SECRETARIAT
DISPUR GUWAHATI 05
5:ANANT LAL GYANI
THE DIRECTOR
EMPLOYMENT AND CRAFTSMAN TRAINING AND MEMBER SECRETARY
ASSAM SKILL DEVELOPMENT INITIATIVE SOCIETY
ASSAM
REHABARI
GUWAHATI 78100
Advocate for the Petitioner : MR. S K DAS,
Advocate for the Respondent : MR. R K D CHOUDHURY, MR. K K PARASAR
Linked Case : Cont.Cas(C)/139/2022
ASSAM INSTITUTE OF HEALTH ALLIED SCIENCE
REPRESENTED BY ITS MANAGING DIRECTOR
MANASHI CHALIHA DEKA
AGED ABOUT 48 YEARS
W/O JAYANTA DEKA
R/O VILL-MAZGAON
P.O.-TEZPUR
DIST-SONITPUR
ASSAM
PIN-784001
VERSUS
KASTURI BHARALI AND ORS.
THE DIRECTOR
EMPLOYMENT AND CRAFTSMAN TRAINING AND MEMBER SECRETARY
ASSAM SKILL DEVELOPMENT INITIATIVE SOCIETY
ASSAM
REHABARI
GUWAHATI-781008
2:MS. ARTI AHUJA
THE SECRETARY TO THE MINISTRY OF LABOUR AND EMPLOYMENT
Page No.# 3/5
DIRECTORATE GENERAL OF EMPLOYMENT AND TRAINING GOVT. OF
INDIA
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI-110001.
3:MR. ATUL KUMAR TIWARI
THE SECRETARY OF THE MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP
GOVT. OF INDIA
ROOM NO. 524
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI-110001.
------------
Advocate for : MR. S K DAS
Advocate for : MR S P DAS appearing for KASTURI BHARALI AND ORS.
Page No.# 4/5
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
07.04.2025 Heard Mr. S.K. Das, learned counsel for the petitioner. Also heard Mr. S.P. Das, learned counsel for the respondents.
This interlocutory application has been filed seeking impleadment of opposite parties No. 4 & 5 as party respondents in Cont. Cas(C) No. 139/2022.
It is submitted that the directions contained in the order dated 20.08.2021 passed in W.P(C) No. 542/2021 has not been complied with. The learned counsel for the applicant submits that by the said order passed by the Co- ordinate Bench, directions were issued to the Director, Employment and Craftsman Training and Member Secretary, Assam Skill Development Initiative Society Assam to carry out the directions contained in the said order.
The learned counsel for the applicant submits that notwithstanding the directions contained, the same has not been carried out by the respondent authorities requiring the petitioner to approach this Court by filing contempt petition.
In the contempt petition, Smti Kasturi Bharali was arrayed as the Director, Employment and Craftsman Training and Member Secretary, Assam Skill Development Initiative Society Assam and she has been demitted office as a Director and in her place Shri Anant Lal Gyani has been appointed as Director. The interlocutory application is therefore filed seeking impleadment of new incumbent to the post of Director as well as the Principal Secretary, Skill Employment & Entrepreneurship Department as respondents No. 4 & 5 respectively in the contempt petition No. 139/2022.
Page No.# 5/5 The learned counsel representing the respondents No. 1, 2 & 3 appeared before this Court.
Considering the submissions made and taking note of the directions contained in the order dated 20.08.2021 passed in W.P(C) No. 542/2021, this interlocutory application stands allowed.
Shri B. Kalyan Chakravarthy, Principal Secretary, Skill Employment & Entrepreneurship Department and Shri Anant Lal Gyani, Director, Employment and Craftsman Training and Member Secretary, Assam Skill Development Initiative Society, Assam are directed to be arrayed as party respondents No. 4 & 5 in Contempt Case No. 139/2022.
The applicant will file amended cause title before the Registry within a period of two weeks from today.
Accordingly, the Interlocutory Application stands disposed of in terms of the above.
JUDGE Comparing Assistant