Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Karnataka - Subsection Section 50(9) in The Karnataka Police Act, 1963. (9)It shall be lawful for the District Magistrate, by order to exempt any person from liability to pay any portion of the compensation amount.
