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[Cites 1, Cited by 1]

Himachal Pradesh High Court

New India Insurance Co. Ltd. vs . Narinder Singh on 21 September, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

New India Insurance Co. Ltd. vs. Narinder Singh .

CMPMO No. 452 of 2022 21.09.2022 Present: Mr. B.M. Chauhan, Sr. Advocate with Mr.Amit Himalvi Advocate for the petitioner.

CMPMO No. 452 of 2022 Notice to respondents returnable on 16h November, 2022, be issued, on taking steps within three days.

CMP No. 13333 of 2022 Notice in aforesaid terms. Till next date of hearing, further proceedings in Case No. 5-S/2 of 2013, pending before learned MACT, Shimla shall be deferred.






             September 21, 2022                              (Vivek Singh Thakur)
             (ms)                                                   Judge






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