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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(2) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(2)The Commission shall consist of not less than three eminent educationists, one of whom shall be the Chairman of such commission appointed by the Chancellor in consultation with the State Government.