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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2) in Amalgamation of Andhra Bank and Corporation Bank into Union Bank of India Scheme, 2020

(2)Words and expressions used herein and not defined in this Scheme, but defined in the Act shall have the meanings respectively assigned to them in those Acts.