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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(6) in The Madras Port Petroleum Rules, 1963

(6)Cleaning the tanks which contained petroleum shall be carried out within the Port limits, only with permission in writing of the Deputy Port Conservator. During such cleaning, the Master of the vessel shall take particular care to ensure that sub-rule (5) is strictly observed.