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[Cites 0, Cited by 0] [Section 49A(16)] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(16)(b) in The West Bengal Factories Rules, 1958

(b)Sleepers of a track shall be in level with the ground and at all crossings of track with a road or walkway the surface of the road or walkway shall be in level with the top of the rails.