Section 2 in Bihar Mines & Geology Service Rules, 2008
2. Definitions.
- In these Rules, unless otherwise required in the context,(i)'Cadre' means the sanctioned strength of service as a separate unit.(ii)'Commission' means the Bihar Public Service Commission.(iii)'Governor' means the Governor of Bihar.(iv)'Member' or 'Member of the Service' means a person appointed to the Bihar Mines & Geology Service.(v)'Schedule' means Schedule appended to these Rules.(vi)'Service' means Bihar Mines & Geology Service.(vii)'Competitive Examination' means Bihar Mines & Geology Service Competitive Examination.(viii)'Sub-Ordinate Service' means the cadre of the Mines Inspectors.(ix)'Department' means Mines & Geology Department.(x)'State Government' means the State Government of Bihar.
