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Delhi High Court - Orders

Gangiya Devi And Others vs Rajesh And Others on 28 February, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~9
                                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +     MAC.APP. 274/2021
                                            GANGIYA DEVI AND OTHERS                               ..... Appellant
                                                         Through None.

                                                              versus

                                            RAJESH AND OTHERS                                ..... Respondent
                                                         Through           None.

                                            CORAM:
                                            HON'BLE MR. JUSTICE SANJEEV SACHDEVA

                                                              ORDER

% 28.02.2022

1. The hearing was conducted through video conferencing.

2. On petitioner taking steps, issue fresh notice to respondents, returnable on 09.11.2022.

3. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through e-mail by the Court Master.

SANJEEV SACHDEVA, J FEBRUARY 28, 2022 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:01.03.2022 Signing Date:01.03.2022 16:53:56 13:13 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.