Delhi High Court - Orders
Gangiya Devi And Others vs Rajesh And Others on 28 February, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 274/2021
GANGIYA DEVI AND OTHERS ..... Appellant
Through None.
versus
RAJESH AND OTHERS ..... Respondent
Through None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 28.02.2022
1. The hearing was conducted through video conferencing.
2. On petitioner taking steps, issue fresh notice to respondents, returnable on 09.11.2022.
3. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through e-mail by the Court Master.
SANJEEV SACHDEVA, J FEBRUARY 28, 2022 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:01.03.2022 Signing Date:01.03.2022 16:53:56 13:13 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.