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State of Uttar Pradesh - Section

Section 746 in Rules under the United Provinces Excise Act, 1910

746. Number of ticket put on and taken off to be entered.

- In the form of diary (P.D.5) prescribed for use by officer-in-charge, columns has been provided for entry of the numbers of the tickets put on and taken off in connection with all operations. These columns must be filled up at the time when the various transactions take place.