Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 21 in Ramchandra Chandravansi University Act, 2018

21. Authorities of the University.

- The following shall be the authorities of the University:
(a)The Governing Body
(b)The Board of Management
(c)The Academic Council
(d)The Finance Committee
(e)The Planning Board
(f)Such other authorities as may be declared by the Statutes to be the authorities of the University.