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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(b) in First Statutes of Team Lease Skills University

(b)Powers and Functions.-The Chief' Finance and Accounts Officer shall be the Member Secretary of the Finance Committee but shall not have the right to vote. In addition, he/she shall exercise and perform the following powers and functions -