Section 45(2)(iv) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2)(iv) in The Income Tax Act, 2025

(iv)The expenditure under clause (i) shall be allowed subject to such conditions and on furnishing of documents in such form and manner, as may be prescribed.

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Union of India - Subsection

Section 45(2)(iv) in The Income Tax Act, 2025