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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(5) in Rajasthan Factories Rules, 1951

(5)The bores of the stems shall be such that the position of the top of the mercury column shall be readily distinguishable at a distance of [60 cms] [Substituted by No.1, dated 24.3.1979.].