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[Cites 0, Cited by 0] [Section 135A] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 135A(ii) in Arunachal Pradesh Co-operative Societies Act, 1978

(ii)an order for the winding up of the Bank shall be made by the Registrar if so required by the Reserve Bank of India in the circumstances referred to in Section 130D of the Deposit Insurance Corporation Act, 1961;