Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123] [Entire Act] State of Jharkhand - Subsection Section 123(4) in Bihar Education Code, 1961 (4)to grant casual leave and leave of absence during gazetted holidays and vacations to his establishment and to the Headmasters of the basic schools;