[Cites 0, Cited by 0]
[Entire Act]
State of Odisha - Section
Section 94 in Orissa Panchayat Samiti Accounting Procedure Rules, 2002
94. Repeal and savings.
- The Orissa Zilla Parishad and Panchayat Samiti Accounting Procedure Rules, 1961, are hereby repealed :Provided that notwithstanding such repeal anything done or any action taken under the rules so repealed shall be deemed to have been done or taken under corresponding provisions of these rules.Form No. I[See Rule 5(4)](To be printed on half foolscap breadthwise)Register of Grants Received and Drawn| Sl. No. | Date | Particulars | Amount of Grant/ allotment | Particulars of drawals | Remarks | |
| Date | Amount | |||||
| (1) | (2) | (3) | (4) | (5) | (6) | (7) |
| Form No. II | Form No. II |
| [SeeRule 6(2)] | [SeeRule 6(2)] |
| (To be printed onone-fourth fullscap lengthwise) | (To be printed onone-fourth fullscap lengthwise) |
| Miscellaneous Receipt | Miscellaneous Receipt |
| ...................Samiti/Parishad No..........dated............Receivedfrom................ on account of.............Rupees....................(in words) Rs. | ...................Samiti/Parishad No..........dated............Receivedfrom................ on account of.............Rupees....................(in words) Rs. |
| Block DevelopmentOfficer | Block DevelopmentOfficer |