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[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22(5)(d) in Arunachal Pradesh Goods Tax Act, 2005

(d)is a Hindu undivided family and the business of such family is converted into a partnership business with all or any of the family members as partners thereof: or