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[Cites 0, Cited by 0] [Section 126] [Entire Act]

Union of India - Subsection

Section 126(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(3)Technical qualifications. - A candidate must possess a Degree in Electrical Engineering of a recognised University or equivalent qualification in Electrical Engineering recognised by the Institue of Engineers (India) as exempting from Sections 'A' and 'B' of their Associate Membership Examination.