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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(o) in The National Institutes of Technology, Science Education and Research, 2007

(o)to do all such things as may be necessary, incidental or conducive.to the attainment of all or any of the objects of the Institute.