Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 30 in The Aircraft (Security) Rules, 2011

30. Deployment of in-night Security officer.

(1)Air craft operator shall carry such number of in-night Security official on board a passenger Aircraft, as the Commissioner may specify by an order in writing.
(2)Aircraft operator shall declare to the Pilot-in-Command the number of armed persons and their seat location.