Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Bihar - Subsection Section 83(3) in Bihar Inland Vessels Rules, 2013 (3)A sailing vessel underway may in addition to the lights prescribed in paragraph (1) of this rule, exhibit at or near the top of the mast where they can best be seen two all-round lights in a vertical line, the upper being red and lower be green.
