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Union of India - Section

Section 108 in The Navy (Pay And Allowances) Regulations, 1966

108. Admissibility.

- Subordinate officers of the Electrical branch who are sent to the United Kingdom for training and who attend a University or any other Technical Institution, shall he granted an allowance for the purchase of text books and instruments as shown below, so long as a similar concession is admissible to the officers of corresponding rank in the Royal Navy.
(a)For the first year at the University or other Technicalinstitution £20
(b)For each of the subsequent years Training Camp Allowance £10