Section 26 in The Sidho-Kanho-Birsha University Act, 2010
26. Deans of Faculty Councils.
(1)There shall be a Dean for each Faculty Council for Post-graduate Studies who shall be elected by the Faculty Council in such manner and subject to such conditions as may be prescribed by Statutes.(2)The Dean shall hold office as a Dean for such term as may be prescribed by Statutes.
