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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(2)(b) in The Rabindra Mukta Vidyalaya Act, 2001

(b)the provident fund referred to in clause (m) of sub-section (2) of section 21 as may be instituted and administered by the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.];