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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(2)(a) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(a)to advise the Board and the Vice-Chancellor on all research and extension matters, including control and management of research stations and extension units/ programmes;