Punjab-Haryana High Court
Nachhattar Singh And Others vs Director Rural Development And ... on 14 September, 2012
Bench: Rajive Bhalla, Rekha Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
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CWP No.9597 of 2012
DATE OF DECISION : 14.09.2012
Nachhattar Singh and others ...Petitioners
Versus
Director Rural Development and Panchayat, Punjab and others
...Respondents
CORAM: HON'BLE MR. JUSTICE RAJIVE BHALLA
HON'BLE MRS. JUSTICE REKHA MITTAL
Present : Mr. Raj Kumar Garg, Advocate,
for the petitioners.
Mr. N.D.S.Mann, Addl. Advocate General, Punjab,
for respondent Nos.1 and 2.
Mr. Angraze Singh Dhindsa, Advocate,
for respondent No.3-Gram Panchayat.
RAJIVE BHALLA, J. (ORAL)
For orders, see order of even date passed in CWP No.9583 of 2012 titled as 'Bahuti Devi and others Vs. State of Punjab and others'.
(RAJIVE BHALLA)
JUDGE
14.09.2012 (REKHA MITTAL)
adhikari JUDGE