Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Punjab - Subsection Section 29(a) in Punjab State Legal Services Authorities Rules, 1996 (a)an eminent social worker, who is engaged in the upliftment of the weaker sections of the society, including scheduled castes, women, children, rural and urban labour; or
