Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] NCT Delhi - Subsection Section 13(1)(b) in The Delhi Metro Airport Express Line, General Rules, 2010 (b)promptly, report to his superior any occurrence likely to affect the safe and proper working of the Delhi Metro Airport Express Line which may come to his notice; and