Jammu & Kashmir High Court
Jagar Singh vs Union Territory Of J&K & Ors on 9 June, 2023
Sr. No. 83
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 612/2023
CM No. 1427/2023
Jagar Singh ....Petitioner(s)/Appellant(s)
Through :- Mr. Parag Sharma, Advocate
V/s
Union Territory of J&K & Ors. ....Respondent(s)
Through :- None
CORAM: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
ORDER
09.06.2023 There is no representation on behalf of respondents. List on 16.08.2023, awaiting learned counsel for the respondents. Meanwhile, response if any, shall be filed.
(MA Chowdhary) Judge Jammu:
09.06.2023 Pawan Angotra PAWAN ANGOTRA 2023.06.09 16:33 I attest to the accuracy and integrity of this document