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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(5) in The Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009

(5)Nothing in these rules shall disable the vacation Bench from taking die appeal or petition for final hearing.Chapter - IX Free on petition or appeal, process fee and award of costs