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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Odisha - Subsection

Section 52(a) in The Orissa Co-operative Societies Act, 1962

(a)the State Government may enter into an agreement with an Apex Society setting out the terms and conditions on which it shall provide moneys to the Apex Societies for the purpose specified in Section 43;