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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(1) in A.P. Farmers Organisation Rules, 1997

(1)Property Register:
(i)Inventory Register (Form -I)
(ii)Register of vacant lands and buildings (Form -II)
(iii)Register of income on miscellaneous property (Form-III)
(iv)Register of Machinery (Form-IV)