Delhi High Court - Orders
Gae Projects Pvt. Ltd vs Ge T&D India Ltd. (Formerly Alstom T&D ... on 20 December, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~1 (2020) & 2 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB. A. (COMM.) 38/2019 & IA 17854/2019
GAE PROJECTS PVT. LTD. ..... Petitioner
Through Mr K.S. Mahadevan, Mr Swati Bansal,
Advocates.
versus
GE T&D INDIA LTD. (FORMERLY ALSTOM
T&D INDIA LTD. ..... Respondent
Through Mr Sulabh Rewari, Mr Kaustav Saha,
Advocates.
AND
$~02
+ ARB. A. (COMM.) 39/2019 & IA 17857/2019, 17858/2019
GAE PROJECTS PVT. LTD. ..... Petitioner
Through Mr K.S. Mahadevan, Mr Swati Bansal,
Advocates.
versus
GE T&D INDIA LTD.(FORMERLY ALSTOM
T&D INDIA LTD. ..... Respondent
Through Mr Sulabh Rewari, Mr Kaustav Saha,
Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 20.12.2021
1. The detailed report in a sealed cover has been filed. The same has been opened in Court today. The Registry is directed to produce a print out of the entire appeal and documents as initially filed.
2. Arguments on behalf of the petitioner in the opening and arguments Signature Not Verified Digitally Signed By:DUSHYANT RAWAL on behalf of the respondents are concluded.
3. List for further proceedings on 27.01.2022.
VIBHU BAKHRU, J DECEMBER 20, 2021 pkv Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DUSHYANT RAWAL