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State of Jharkhand - Section

Section 3 in Indian Administrative Service (Departmental Examination) Rules, 1962

3. Functions and powers of the Central Examination Committee.

- The Central Examination Committee will be responsible for the conduct of the Departmental Examination, which will be held at [Patna] [This may now be read as 'Jharkhand'.], [Ranchi] [This may now be read as 'Jharkhand'.] and at such other places as the Committee may, with the prior approval of Government decide from time to time.