Bombay High Court
Parle Agro Pvt.Ltd vs Mody Beverages Private Limited on 16 October, 2018
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 1370 OF 2014
Parle Agro Pvt.ltd. ....Petitioner
V/S
Mody Beverages Private Limited ....Respondent
CORAM : A. K. MENON, J
DATE : 16th October, 2018
P.C. :
Mentioned by praecipe at 11.00 a.m. Not before the bench of which Honourable Shri Justice A.K. Menon is a member. Office to act accordingly.
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